Section 7(1)(A) in Andhra Pradesh Regulation of Admissions into Under Graduate Professional Courses (In Architecture (B. Arch and Other Related Courses), Rules 2012

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State of Andhra Pradesh - Subsection

Section 7(1)(A) in Andhra Pradesh Regulation of Admissions into Under Graduate Professional Courses (In Architecture (B. Arch and Other Related Courses), Rules 2012

(A)Chairman of Andhra Pradesh State Council of Higher Education. ....(Chairman)