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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(1) in Andhra Pradesh Regulation of Admissions into Under Graduate Professional Courses (In Architecture (B. Arch and Other Related Courses), Rules 2012

(1)The Committee for Admissions shall be constituted by the Competent Authority with the following members to advise the Convenor, Architecture Admissions, in the matters relating to admissions and on such other matters necessary for the smooth conduct of admissions.
(A)Chairman of Andhra Pradesh State Council of Higher Education. ....(Chairman)
(B)Secretary of Andhra Pradesh State Council of Higher Education.
(C)Convener, Architecture Admissions ....(Member Convener).
(D)Professor in-charge of Computer / online systems in admission camp.
(E)Two representatives of the Universities as nominated by the State Council.
(F)Three representatives of the Private Unaided Technical Institutions offering B.Arch course as nominated by the State Council.
(G)Commissioner /Director of Technical Education or his nominee.
(H)One special invitee nominated by the State Council.