Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(8)] [Section 6] [Entire Act]

State of Kerala - Subsection

Section 6(8)(f) in Kerala Finance Act, 2016

(f)in Annexure II, for serial number 1 and the entries thereunder in columns (1), (2) and (3), the following serial numbers and entries shall, respectively, be substituted namely: -