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[Cites 0, Cited by 0] [Section 56B(2)] [Section 56B] [Entire Act]

State of Rajasthan - Subsection

Section 56B(2)(d) in The Rajasthan Agricultural Produce Markets Rules, 1963

(d)outlay earmarked for providing facilities, if any, like lodging, boarding for the producer who bring produce to the private sub e-market; and