Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Karnataka - Section

Section 1 in Karnataka Prevention of Fragmentation and Consolidation of Holdings (Repeal) Act, 1990

1. Short title and commencement

(1)This Act may be called the Karnataka Prevention of Fragmentation and Consolidation of Holdings (Repeal) Act, 1990.
(2)It shall come into force at once.