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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(2)(g) in Mahatma Gandhi National Rural Employment Guarantee Scheme-Chhattisgarh, Social Audit Rules, 2015

(g)To verify the invoices/bills/vouchers and other related records of material procured and to testify such procurement is as per the estimate and procedures laid down and are economical.