Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 56 in The Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989 56. BSF funerals in case of recruits, boys, non-combatant personnel .-The recruits, boys and non-combatant personnel will not be entitled to Border Security Force Funerals.
