Section 181(1)(a) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

[Cites 0, Cited by 0] [Section 181(1)] [Section 181] [Entire Act]

(a)by any candidate or elector on any ground within sixty days from the date on which the result of the election is published in the Gazette;

Legal Document View