Himachal Pradesh High Court
Abdul Majeed vs . The Eicher Tractors on 17 June, 2023
Author: Virender Singh
Bench: Virender Singh
Abdul Majeed vs. The Eicher Tractors .
Limited RSA No. 77 of 2023 17.06.2023 Present: Mr. Prashant Gautam, Advocate proxy counsel for the appellant.
Mr. Virender Thakur, Advocate proxy counsel for respondent No.2.
Notice issued against respondent No.1 received back unserved for want of correct address. Let correct address for the service of respondent No.1 along-with process fee be filed within a period of one week from today.
In case the steps are taken within the stipulated period, thereafter notice be issued against respondent No.1, returnable for 4th September, 2023.
Power of attorney on behalf of respondent No.2 be also filed in the meanwhile.
June17, 2023 ( Virender Singh )
(naveen) Judge
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