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[Cites 0, Cited by 0] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(1) in The Central Government General Pool Residential Accommodation Rules, 2017

(1)Notwithstanding anything contained in these rules, a Tenure Pool for offi`cers of non-All India Services, who come on Central deputation under the Central Staffing Scheme shall be maintained.