Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1st] [Entire Act] State of Maharashtra - Subsection Section 1st(77) in The Maharashtra Shops and Establishments Act, 1948 (77)Kailash Complex, Unit No.C-23, New Parksite Colony, Vikhroli (West), Mumbai.