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State of Maharashtra - Section

Section 1st in The Maharashtra Shops and Establishments Act, 1948

1st. Floor, Opp. Grant Road Station (West), Mumbai.

(77)Kailash Complex, Unit No.C-23, New Parksite Colony, Vikhroli (West), Mumbai.
(78)Flat No. 2, 1st Floor, GraceBuilding, Opp. Lotus Eye Hospital, Near Juhu Gymkhana, Juhu,Mumbai-400 049.
(79)Plot No. 28, Dr. BhagwanlalIndrajeet Marg, Near Dhonke House, Banganga, Walkeshwar, Mumbai.
(80)19-B, T. V. Industrial BehindGlaxo, Worli, Mumbai.
(81)Shop No. 5/6/7/8, SatyanandHospital Complex, Kondwa, Pune - 411 048.
(82)S. No. 34/12, Hingane Budruk,Sweta Apartment, Near Rajaram Bridge, Karvenagar, Pune - 411 052.
(83)Vyapar Sankul, Opp. KonarkVihar, Vishveshvara Bank Chowk, Dhankawadi, Pune - 411 043.
(84)Shop No. 1, Man GoldBuildings, Necco Garden, Vimannagar, Pune - 411 014.
(85)Kedari Piccasso, Beside BadhaiSweets Mart, Salunkhe Vihar Road, Pune.
(86)Shop No. 1, Sanas Plaza, Opp.Atre Sabhagraha, Subhashnagar, Bajirao Road, Pune - 411 002.
(87)A-17, Kasturba Hsg. Society,Opp. Bank of Maharashtra, Vishrantwadi, Pune.
(88)Shop No. 1, DahanukarResidence, Near Coramunis Factory, Kothrud, Pune - 411 029.
(89)Mahada Complex, Fusion Park,Opp. Nani Narayan Katase Park, Dnyaneshwarnagar, Morwadi, Ajmera,Pimpari, Pune - 411 018.
(90)Majestic Crown, Near GeetaHsg. Society Synagouge Street, Camp, Pune - 411 038.
(91)Shop No. 17/18/19, ShrushtriBuilding, Beside Vrundavan Hall, Near Guruganeshnagar, Kothrud,Pune - 411038.
(92)ABC Plaza, Bhel Chowk, NearVasu Vadevala, Pradhikaran, Pune - 411 044.
(93)Ground Flr, Gold Crft Co-op.Society, Opp. Hindusthan Bakery, Station Road, Pune - 411 033.
(94)Shop No. 9, A Wing, KentExclusive, Shivarkar Road, Near KFCT Mail, Fatimanagar, Pune.
(95)53/5, Sant Vihar, Opp. SaiSadan, Aranyeshwar, Sahakarnagar, Pune - 411 009.
(96)Sai Chowk, Pimpri, Pune - 411 018.| Exemption under Section 11 & 18of the said Act subject to the following terms and conditions:–
(i)This exemption shall remain in
operation for a period of one year from the date of issue ofnotification in theGovernment Gazette.
(ii)Every employee shall be given
one floor, Near Ulhas Bhavan Hotel, day holiday in a week withoutmaking any deductions from his/her wages on account thereof andthe list of time table to such holidays for a month shall beplaced on the Notice Board in advance.
(iii)The employees who have given
their consent be only placed on duty of weekly holiday or otherholiday.
(iv)The employees shall be
entitled to overtime wages in accordance with Section 63 of thesaid Act.
(v)No employee shall be required
to work for more than 9 hours in a day or 48 hours in a week thespread over of an employee shall not exceed 11 hours in a day.
(vi)Establishment will not be
closed later than 10.30 p.m.
(vii)No women employees shall be
required or allowed to work beyond 9.30 p.m.
(viii)In case of violation any of the above terms and
conditions the exemption shall stand cancelled automatically.]|-| 533. [ [Entry No. 533 added by G.N.I.E. & L.D. No. BSE. 08/2007/CR-8210/ Lab.-9 dated 29th September 2008.]| M/s. Reliance Retail Limited andits Subsidiary companies Shree Ram Mills Compound, GanpatraoKadam Marg, Worli, Mumbai-400 013.
(1)S. No. 27E, Deolali Lodge, LamRoad, Deolali Camp, Nashik-422 401.
(2)S. No. 708/1/2B/3, Plot No. 03,Mahadik Pride, Savarkar Marg, New Gangapur Naka, Nashik-422 013.
(3)Gajra Warehouse, Gat No.