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[Cites 0, Cited by 0] [Section 29(7)] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(7)(ii) in The Bangalore Metro Railway (General) Rules, 2011

(ii)The Station Controller (if he possesses the competency certificate) shall work as train operator till such time as another train operator is made available and the senior most booking clerk qualified in the duties of the Station Controller or Assistant Station Controller, wherever provided, shall be in-charge of the Station during the absence of the Station Controller.