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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(b) in The Kandla Port Trust (Authorization of Pilots) Regulations, 2013

(b)Take command of dredgers as and when necessary and Port crafts or tugs when proceeding beyond Port limits and also in case of contingencies like strike, etc. by the workers, on the instructions of Deputy Conservator;