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Union of India - Section

Section 12 in The Kandla Port Trust (Authorization of Pilots) Regulations, 2013

12. Duties of Pilots.

- The duties of a Pilot shall include -
(a)Piloting of Vessels in and out of the harbour, berthing, unberthing and shifting of vessels;
(b)Take command of dredgers as and when necessary and Port crafts or tugs when proceeding beyond Port limits and also in case of contingencies like strike, etc. by the workers, on the instructions of Deputy Conservator;
(c)To attend and monitor the pull back operations during pilotage at Single Buoy Mooring (SBM) throughout the Vessel's Stay.