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State of Punjab - Section

Section 3 in Punjab School Education Board (XIth Class Examination) Regulations, 1992

3. Definitions.

- In these regulations, unless there is anything repugnant in the subject or context :-
(a)'Academic year' means the year commencing from 1st May to 30th April.
(b)'Board' means the Punjab School Education Board.
(c)'Examination' means the [XIth Class examination.] [Amended vide item No. 6 dated 6.8.1993.]
(d)'Institution' means an institution admitted to the privileges of the Punjab School Education Board.
(e)'Pass Criteria' means the standard fixed by the Board for a candidate being declared successful in each subject of examination and/or the examination as a whole.
(f)All other terms of expressions used in these regulations but not defined shall have the meanings respectively assigned to them in the Punjab School Education Board Act, 1969 amended from time to time.