Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Punjab - Subsection Section 3(c) in Punjab School Education Board (XIth Class Examination) Regulations, 1992 (c)'Examination' means the [XIth Class examination.] [Amended vide item No. 6 dated 6.8.1993.]
