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[Cites 0, Cited by 0] [Section 80(1)] [Section 80] [Entire Act]

State of Rajasthan - Subsection

Section 80(1)(iv) in The Rajasthan Distilleries Rules, 1977

(iv)[ or in other ways as laid down by the Bureau of Indian Standards from time to time in this regard.] [Inserted by S.O. 236, dated 18-3-93; Published in Rajasthan Government Gazette Extraordinary Part IV-C(II), dated 18-3-93, page 399, dated 18-3-93.]