Section 80 in The Rajasthan Distilleries Rules, 1977
80. [ [Substituted by GSR 155, dated 3-9-1983, Published in Rajasthan Government Gazette Part IV-C(I), dated 15-12-83, page 681, dated 3-9-83.]
(1)[Spirit may be denatured in following ways viz.]:-(i)With crotonaldehyde, Pyridine and Methyleneblue or pyridine and caoutchoucine, or(ii)with wood naphtha, or(iii)with 1 per cent of Caster Oil and 5 per cent of Caustic Soda solution by volume.(iv)[ or in other ways as laid down by the Bureau of Indian Standards from time to time in this regard.] [Inserted by S.O. 236, dated 18-3-93; Published in Rajasthan Government Gazette Extraordinary Part IV-C(II), dated 18-3-93, page 399, dated 18-3-93.](2)The first kind of denatured spirit is meant for general use and may be issued to all whole sale vendors of denatured spirit for sale in retail to the public. It shall be prepared by adding 0.6 per cent crotonaldehyde, 0.5 per cent pyridine and .001 per cent methylene blue or 0.5 per cent by volume of light caoutchoucine & 0.5 per cent by volume of mineral pyridine bases to the whole volume of rectified spirit of a strength not less than 60 boover proof.(3)The second kind of denatured spirit is intended for use in the manufacture of transparent soap only and may be issued to any manufacturer of transparent soap to whom a licence in form F.L. 19 has been issued by the Excise Commissioner in accordance with the conditions of his licence. It shall be prepared by the addition of 5 per cent of approved wood naptha to the whole volume of rectified spirit of strength not less than over proof.(4)The third kind of denatured spirit is also intended for use in the manufacture of transparent soap only and may be issued to a holder of a licence in Form F.L. 19. It shall be prepared by the addition of 1 per cent of Caster Oil and 0.5 per cent of Caustic Soda to the whole volume of rectified spirit of a strength of not less than 60 over proof].
