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State of Andhra Pradesh - Section

Section 9 in Rules for admission into M.D. courses Ayurveda, Unani and Homoeopathy in the colleges of Indian Systems of Medicine and Homoeopathy in the State of Andhra Pradesh

9. Eligibility for Admission.

- (i) The Post Graduate Course leading to Doctor of Medicines in Ayurveda/ Unani/Homoeopathy are open to the holders of BAMS/BUMS/BHMS/MBS (H) Degree of N.T.R. University of Health Sciences and holders of Degree of any other University/Statutory body included in the 2nd schedule to the Indian Medicines Central Council Act, 1970, the candidates who have joined BAMS/Course after 15-7-1995 shall pass the subject concern at degree level in first attempt.
(ii)The candidate should have completed training as Internee/House Subagency as on the date of notification.
(iii)For in-service candidates (3) years of regular service shall be calculated, as on the date of notified by the N.T.R. University of Health Sciences, Vijayawada.
(iv)"Candidates coming from within the State who are already admitted and studying M.D. (Ayurveda/Unani/ Homoeopathy) Courses shall not be permitted to appear for M.D. (Ayurveda/Unani/Homoeopathy) entrance test unless they discontinue the course by the remitting the bond amount and the stipend taken up to that date before submitting application form and such candidates shall submit the discontinuance certificate issued by the head of the institution along with the application.
(v)Candidates who are already holding a Post Graduate Degree in Ayurveda/ Unani/Homoeopathy in any subject shall not be Eligible to appear for Entrance Test for admission into another Post Graduate (Ayurveda/ Unani/ Homoeopathy).