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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(iv) in Rules for admission into M.D. courses Ayurveda, Unani and Homoeopathy in the colleges of Indian Systems of Medicine and Homoeopathy in the State of Andhra Pradesh

(iv)"Candidates coming from within the State who are already admitted and studying M.D. (Ayurveda/Unani/ Homoeopathy) Courses shall not be permitted to appear for M.D. (Ayurveda/Unani/Homoeopathy) entrance test unless they discontinue the course by the remitting the bond amount and the stipend taken up to that date before submitting application form and such candidates shall submit the discontinuance certificate issued by the head of the institution along with the application.