Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] State of Chattisgarh - Subsection Section 46(1) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973 (1)Every Town and Country Development Authority shall have a Chief Executive Officer who shall act as the Secretary of the Authority.
