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State of Chattisgarh - Section

Section 46 in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

46. Chief Executive Officer.

(1)Every Town and Country Development Authority shall have a Chief Executive Officer who shall act as the Secretary of the Authority.
(2)The Chief Executive Officer shall be appointed by the State Government from amongst the members of the Development Authority Service belonging to the State cadre from amongst the members of the State Technical/Administrative Services if necessary.