Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] Union of India - Subsection Section 11(4) in The Central Silk Board Silkworm Seed Regulations, 2010 (4)The male and female moths shall be separated to prevent inbreeding and to facilitate crossing with the desired females and males for preparation of cross breed layings.
