Section 12(2) in Madhya Pradesh Electricity Regulatory Commission (Demand Side Management) Regulations, 2016
(2)Each Programme Document shall include the following:(a)Description of the programme;(b)Objectives and rationale for the programme;(c)Consumer segments and estimated level of participation;(d)Estimate of baseline;(e)Assessment of programme in line with Cost Effectiveness Guidelines issued by the Commission;(f)Mechanism for recovery of cost and performance incentives;(g)Marketing, delivery strategy and Implementation schedule;(h)Implementation mechanism e.g. Energy Service Companies, DSM Bidding, DSM Resource Acquisition, etc;(i)Monitoring and evaluation plan;(j)Plan for Training/Seminars/Workshops to increase consumer awareness.
