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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(2)(h) in Madhya Pradesh Electricity Regulatory Commission (Demand Side Management) Regulations, 2016

(h)Implementation mechanism e.g. Energy Service Companies, DSM Bidding, DSM Resource Acquisition, etc;