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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Punjab - Subsection

Section 25(1) in Punjab Boiler Operation Engineers' Rules, 2001

(1)The candidates once admitted to an examination under these rules shall not be entitled to any refund or fees. Where a candidate is absent on the date fixed for examination due to some unavoidable reason the Chairman may allow him to appear without payment of additional fee at the next examination.