Section 25 in Punjab Boiler Operation Engineers' Rules, 2001
25. Refund of Fees.
(1)The candidates once admitted to an examination under these rules shall not be entitled to any refund or fees. Where a candidate is absent on the date fixed for examination due to some unavoidable reason the Chairman may allow him to appear without payment of additional fee at the next examination.(2)A candidate, who has paid the examination fee, but is found ineligible for an examination, may apply within one year from the date of payment for a refund of the fee or he may be allowed to appear without payment of additional fee at any subsequent examination held within one year from the date of payment of the fee on his becoming eligible to sit in such subsequent examination.VI-Application for Examination
