Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Constitution Subarticle Section 4(ii) in THE CONSTITUTION (EIGHTY-SEVENTH AMENDMENT) ACT, 2003 (ii)in clause (3), in the Explanation, in the third proviso, for the figures "1991", the figures "2001" shall be substituted;
