Section 4 in THE CONSTITUTION (EIGHTY-SEVENTH AMENDMENT) ACT, 2003

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Constitution Article

Section 4 in THE CONSTITUTION (EIGHTY-SEVENTH AMENDMENT) ACT, 2003

4. Amendment of article 170. -

In article 170 of the Constitution,-

(i)in clause (2), in the Explanation, in the proviso, for the figures "1991", the figures "2001" shall be substituted;

(ii)in clause (3), in the Explanation, in the third proviso, for the figures "1991", the figures "2001" shall be substituted;