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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Kerala - Subsection

Section 23(5) in Kerala Factories Rules, 1957

(5)[The bores of the stems shall be such that the position of the top of the mercury column shall be easily distinguishable at a distance of 60cms.] [Sub Rules (5) to (8) Substituted by SRO No. 1149/2001 dt. 28-12-2001.](60 Each thermometer shall be graduated in such a way that accurate readings can be taken between 10 and 50 degrees.