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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Gujarat - Subsection

Section 25(2)(vi) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(vi)A post-graduate student in the final year of the Master's Degree Course, who has obtained the highest number of marks in the subject at the previous examination held by the University;