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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1) in The Indian Police Service (Probationers' Final Examination) Rules, 2012

(1)Every probationer shall be required to obtain a minimum of fifty per cent marks in each periodical test and in the final examination in each compulsory indoor subject and in each compulsory outdoor subject.