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Union of India - Section

Section 5 in The Indian Police Service (Probationers' Final Examination) Rules, 2012

5. Qualifying marks in the periodical test and final examination.

(1)Every probationer shall be required to obtain a minimum of fifty per cent marks in each periodical test and in the final examination in each compulsory indoor subject and in each compulsory outdoor subject.
(2)Every probationer shall also be required to obtain such standard of proficiency in each qualifying subject as the Director may determine with the prior approval of the Central Government.