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State of Uttar Pradesh - Section

Section 15 in The U.P. Sheera Niyantran Niyamavali, 1974

15. Quarterly programme of movement of molasses.

- Having regard to the periodic production capacity of each sugar factory, the availability of railway tank wagons, facility of road transport, storage capacity at the premises of the sugar factory and distillery and other relevant factors, the Controller may draw up a quarterly programme of movement of molasses from each factory. The occupier of each sugar factory and the allottee shall take necessary steps for the movement of molasses in accordance with such programme.]