Bombay High Court
Trupti Ropvatika Cooperative Society ... vs The Chief Conservator Of Forests Thane ... on 17 June, 2019
Author: R.M. Borde
Bench: R.M. Borde
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 12757 OF 2017
Vikram Rajnikant Shroff And Anr. ....Petitioner
V/S
The State Of Maharashtra , Through The ....Respondent
Principal Secretary, And Ors.
WITH WRIT PETITION NO. 5790 OF 2018 Kamran Kadir Shaikh And Ors. ....Petitioner V/S State Of Maharashtra Thorugh Its Secretary And ....Respondent Ors.
WITH WRIT PETITION NO. 9672 OF 2018 Annie Joachim Saldanha @ Annie Angel ....Petitioner D'souza And Ors V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 10475 OF 2018 Ganesh Alias Pramod Vinayak Joshi And Ors ....Petitioner V/S State Of Maharashtra Through Revenue And ....Respondent Forest Dept. And Ors WITH Page 1/3 ::: Uploaded on - 19/06/2019 ::: Downloaded on - 19/06/2019 22:22:05 ::: WRIT PETITION NO. 8397 OF 2018 Shri. Kishor Ramchandra Patil And Ors. ....Petitioner V/S The State Of Maharashtra Through Its Secretary ....Respondent And Ors.
WITH WRIT PETITION NO. 10245 OF 2018 Atish Solanki ....Petitioner V/S The State Of Maharashtra , Through Its Principal ....Respondent Secretary And Ors.
WITH WRIT PETITION NO. 13116 OF 2017 Nitin Shyamram Palekar ....Petitioner V/S The State Of Maharashtra, Through Principal ....Respondent Secretary And Ors.
Sukand Ravindra Kulkarni For Petitioner Government Pleader Writ Cell R. No. 1 To 3 For Respondent CORAM : R.M. BORDE & Page 2/3 ::: Uploaded on - 19/06/2019 ::: Downloaded on - 19/06/2019 22:22:05 ::: N. J. JAMADAR, JJ DATE : 17th June, 2019 P.C. :
Due to paucity of time the matter is adjourned to 08/07/2019. Ad-interim relief if any to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 3/3 ::: Uploaded on - 19/06/2019 ::: Downloaded on - 19/06/2019 22:22:05 :::