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[Cites 0, Cited by 0] [Section 117(1)] [Section 117] [Entire Act]

State of Punjab - Subsection

Section 117(1)(ii) in The Punjab Municipal Act, 1999

(ii)shall on a requisition specifying in writing the purpose of the meeting and signed by not less than one-third of the total number of members of the Municipality, excluding the nominated members,