Section 14(3) in West Bengal Right of Children to Free and Compulsory Education, 2012
(3)A School Development Plan shall, inter alia, contain the following information:(a)location, land details, connectivity and any other interesting detail of the school including its history, alumni, good practices of the school and its students etc.;(b). details of class-wise enrolment for each year, including those of children with special needs and children of special focus groups and enrolment made under clause (c) of sub-section (1) of section 12, if applicable;(c)three-year projection of requirements of additional teachers, including Head Teachers, for Classes I to IV;(d)three-year projection of requirements of additional infrastructure, including that of child friendly and barrier free building, infrastructure for smooth implementation of the Cooked Mid Day Meal Programme if applicable, water-sanitation facilities and other amenities, furniture and equipment including Teaching Learning Equipment, library books, sports and games equipment and play material calculated with reference to the existing norms and standards;(e)minimum number of working days and instructional hours in an academic year;(f)minimum number of working hours per week for the teachers;(g)school safety plan for different hazards and vulnerabilities;(h)strategies for innovative activities to be taken up for improvement of both academic and non-academic performance of the children in the school.
