Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(3)(a) in West Bengal Right of Children to Free and Compulsory Education, 2012

(a)location, land details, connectivity and any other interesting detail of the school including its history, alumni, good practices of the school and its students etc.;