Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Chattisgarh - Subsection Section 25(1) in The Chhattisgarh Motor Vehicles Rules, 1994 (1)The Licensing Authority for Conductor's Licence shall he the Regional Transport Officer or the Additional Regional Transport Officer or Assistant Regional Transport Officer.
