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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Kerala - Subsection

Section 46(2) in Sree Sankaracharya University of Sanskrit Act, 1994

(2)There shall be a University Union consisting of one student representative from each academic department elected by the students of that department in the manner prescribed by the Statutes and such representatives shall elect one among them as the Chairman and another as the General Secretary of the Union;