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State of Kerala - Section

Section 46 in Sree Sankaracharya University of Sanskrit Act, 1994

46. Recreational facilities.

(1)The University shall provide facilities for sports and games, occasional social gatherings, cultural entertainments and programmes for the promotion and development of the artistic talents of the students and provide opportunity to the maximum extent possible for the development of the all-round personality of each student of the University.
(2)There shall be a University Union consisting of one student representative from each academic department elected by the students of that department in the manner prescribed by the Statutes and such representatives shall elect one among them as the Chairman and another as the General Secretary of the Union;
(3)The University shall provide adequate fund and facility for the publication of studentsÂ’ magazine.
(4)The University shall provide adequate funds for the functioning of the University Union.
(5)The University Union shall conduct Youth Festivals for students.