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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Manipur - Subsection

Section 29(xxiii) in Manipur International University Act, 2018

(xxiii)to admit institutions situated within its jurisdiction as the University institutions and to confer or to withdraw all or of those privileges in accordance with such conditions as may be laid down by its Statutes, Ordinances, Rules or Regulations;