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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Shashi Bhushan Nagpal vs . State Of Hp & Ors. on 26 April, 2023

Bench: Vivek Singh Thakur, Sushil Kukreja

Shashi Bhushan Nagpal Vs. State of HP & Ors.

CWP No.8949 of 2022 .

26.04.2023 Present: Mr. Ashok Kumar Thakur, Advocate vice Mr. G.S. Sawhney, Advocate, for the petitioner. Mr. Anup Rattan, Advocate General with Mr. Rajesh Mandhotra, Additional Advocate General, for respondent No.1/State. Mr. Jeevesh Sharma, Advocate, for respondent No.2.

Notice to respondent No.3, returnable on 19.06.2023, on taking steps within two days, be issued.

No reply is intended to be filed by respondent No.1.

Reply on behalf of respondent No.2 be filed within four weeks.

List for consideration on 19.06.2023.

( Vivek Singh Thakur ) Judge ( Sushil Kukreja ) Judge April 26, 2023 (VH) ::: Downloaded on - 27/04/2023 20:39:34 :::CIS