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[Cites 1, Cited by 3]

Himachal Pradesh High Court

Shashi Bhushan Nagpal vs . State Of H.P & Ors. on 13 December, 2022

Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua

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Shashi Bhushan Nagpal vs. State of H.P & Ors.

CWP No.5774 of 2021.

13.12.2022 Present: Mr. G.R. Palsra, Advocate, for the petitioner.

Mr. Yudhbir Singh Thakur, Deputy Advocate General, for respondent No.1.

Mr. Jeevesh Sharma, Advocate, for respondent Nos.2 and 3.

Learned counsel for respondent Nos.2 and 3 states that objections qua the reply filed shall be removed by the next date.

Stand over for four weeks.

( A.A. Sayed ) Chief Justice ( Jyotsna Rewal Dua ) Judge 13th December, 2022 (CS) ::: Downloaded on - 13/12/2022 20:38:43 :::CIS