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State of Uttar Pradesh - Section

Section 7 in The U.P. Economizer Rules, 1959

7. Entry of transferred economizer unit in Register.

(1)On receipt of the Registration and Memorandum of Inspection Books, the Chief Inspector shall enter the economizer unit under its original number in Part II of the Register kept for the purpose.
(2)When parts of two or more units are assembled to form one unit, the original numbers shall be cancelled and the newly built by unit shall be given a fresh number.