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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(1) in The U.P. Economizer Rules, 1959

(1)On receipt of the Registration and Memorandum of Inspection Books, the Chief Inspector shall enter the economizer unit under its original number in Part II of the Register kept for the purpose.