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State of Punjab - Section

Section 13 in The Punjab State Agricultural Marketing Board (Engineering Wing) Execution of Works Rules, 1979

13. Appropriation Register.

- The [Executive Engineers, Superintending Engineer] [See Legislative Supplement Part III dated 23rd June, 1989.], as well as the Chief Engineer shall maintain a register called the Appropriation Register detailing therein the name of each work, reference to Administrative approval, technical sanction and the funds allotted from year to year. The figures of progressive monthly expenditure shall also be maintained simultaneously in respect of each work.