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Union of India - Section

Section 12 in The Indian Administrative Service (Fixation of Cadre Strength) Regulations, 1955

12. [ Kerala] [Notification No. 11031/01/2004-AIS-II(A) dated 16.08.2007]

1. Senior Duty Posts under the State Government 116 Minimum Tenure of Posting (in years)
  Chief Secretary 1  
  Additional Chief Secretary to Government 2  
  Principal Secretary to Government 10  
  Agricultural Production Commissioner 1  
  Commissioners 5  
  Resident Commissioner, New Delhi 1  
  Secretary to Government 18  
  Secretary to Chief Minister 1  
  Director of Agriculture 1  
  Secretary to Governor 1  
  Director of Industries and Commerce 1  
  Registrar of Cooperative Societies 1  
  Director, Institute of Management in Governance 1  
  Executive Director, State Poverty Alleviation Cell(Kudumbashree) 1  
  Commissioner, Land Use 1  
  Director (Disaster Management) 1  
  Special Secretary/Additional/Joint/Deputy Secretary toGovernment 15  
  Joint and Deputy Commissioners 4  
  Secretary, Land Board 1  
  Director, Kerala Institute of Local Administration 1  
  Inspector General of Registrations 1  
  Director of Fisheries 1  
  Director of Panchayats 1  
  Director of Urban Affairs 1  
  Director of Public Relations 1  
  Director of Tourism 1  
  Director of Sports and Youth Affairs 1  
  Director of Social Welfare 1  
  Director, Scheduled Castes Development Department 1  
  Labour Commissioner 1  
  Director of Employment and Training 1  
  Director of Civil Supplies 1  
  District Collectors 14  
  Additional Director of Industries and Commerce 1  
  Director of Survey and Land Records 1  
  Director, Scheduled Tribes Development Deptt. 1  
  District Planning Officer/General Manager District IndustriesCentre/ Project Officer DRDA/Cardamom SettlementOfficer/Sub-Collector Grade-I 7  
  Commissioner, Rural Development 1  
  Commissioner, Entrance Examinations 1  
  Commissioner, Housing 1  
  Additional Resident Commissioner, Kerala House, New Delhi 1  
  Director, Collegiate Education 1  
  Director, Public Instructions 1  
  Director, Information Technology 1  
  Director, NORKA (Non Resident Keralites Affairs) 1  
  Additional Director (General), Tourism 1  
  Director Hill Area Development 1  
  Director, Coastal Area Development 1  
  Executive Assistant to the Chief Secretary 1  
1. Total Senior Duty Posts 116  
2. Central Deputation Reserve not exceeding 40% of item 1above 46  
*3. State Deputation Reserve not exceeding 25% of Item 1 above 29  
4. Training Reserve not exceeding 3.5% of Item 1 above 4  
5. Leave Reserve and Junior Posts Reserve not exceeding 16.5%of Item 1 above 19  
6. Posts to be filled by promotion under Rule 8 of the IndianAdministrative Service (Recruitment) Rules, 1954 not exceeding 331/3% of Item 1,2,3 & 4 above 65  
7. Posts to be filled up by Direct Recruitment (Items1+2+3+4+5-6) 149  
  Total Authorised Strength 214  
  [Madhya Pradesh [Substituted by Notification No. G.S.R. 1193(E), dated 30.12.2016.]  
  Senior Duty Posts under the State Government 238
  Chief Secretary 1
  President, Board of Revenue 1
  Director General RCVP Noronha Academy of Administration, MP 1
  Chairman, Board of Secondary Education 1
  Vice Chairman, NVDA 1
  Agriculture Production Commissioner 1
  Chairman MP Professional Examination Board 1
  Principal Secretary, Govt. of MP 25
  Administrative Member of Board of Revenue 1
  Development Commissioner 1
  Chief Electoral Officer 1
  Environment Commissioner 1
  Principal Resident Commissioner MP Bhavan, New Delhi 1
  Principal Secretary to Governor 1
  Principal Secretary to Chief Minister 1
  Divisional Commissioner 10
  Secretary Govt. of MP 15
  Member Board of Revenue 03
  Commissioner Commercial Taxes 01
  Commissioner Land Record and Settlements 01
  Registrar Co-operative Societies 01
  Director, RCVP Noronha Academy of Administration 01
  Commissioner Industries 01
  Labour Commissioner, Indore 01
  Commissioner, Women and Child Development 01
  Secretary, Lokayukta, MP 01
  Inspector General of Registration and Supdt. of Stamps 01
  Excise Commissioner 01
  Commissioner Tribal Development 01
  Commissioner Scheduled Castes Welfare 01
  Commissioner Backward Classes Welfare 01
  Commissioner Public Instructions 01
  Commissioner Higher Education 01
  Commissioner Health Services 01
  Commissioner, Treasuries and Accounts 01
  Commissioner, Public relations 01
  Commissioner-cum-Director, Town and Country Planning 01
  Member, Rehabilitation, NVDA 01
  Commissioner-Cum-Director, Archaeology and Museum 01
  Commissioner, Urban Administration 01
  Commissioner-cum-Director, Food & Civil Supplies andConsumer Protection 01
  Commissioner, Agriculture Marketing 01
  Commissioner-cum-Director, Institutional Finance 01
  Commissioner, Field, NVDA, Indore 01
  Member Secretary, State Planning Board 01
  Relief Commissioner 01
  Rehabilitation Commissioner 01
  Controller Food & Drugs Administration 01
  Commissioner Cum-Director Handlooms & Handicraft 01
  Commissioner Panchayati Raj 01
  Commissioner, Social Justice 01
  Additional Development Commissioner 01
  Commissioner-Cum-Director, Indian System of Medicine andHomeopathy 01
  Principal Revenue Commissioner 01
  Director, Public Health & Family Welfare 01
  Commissioner, Integrated Child Dev. Service, MP 01
  Commissioner, Sericulture 01
  Commissioner, Medical Education 01
  Commissioner-cum-Director, Skill Development 01
  Commissioner, Technical Education 01
  MD, MP Power Management Company Limited Jabalpur 01
  Collector 51
  Additional Commissioner, Revenue 10
  Executive Director, DRDA and Ex-Officio CEO, Zila panchayat 22
  Addl./Dy. Secretary, Govt. of MP 20
  Secretary, Public Service Commission 01
  Additional Commissioner, Sales Tax 02
  Additional Commissioner, Tribal Development 01
  Director, NVDA 01
  Director, Tribal Area Development and Planning 01
  Additional Commissioner, Excise 01
  Secretary, Board of Revenue, Gwalior 01
  Director, Gas Claims 01
  Secretary, State Election Commission 01
  Additional Secretary to Governor 01
  Secretary, Board of Secondary Education 01
  Director, Horticulture 01
  Director, Rural Employment 01
  Joint Chief Electoral Officer 01
  Secretary, State Information Commission 01
  Director, Micro, Small and Medium Enterprises (MSME) 01
  Director, Water & Land Management Institute (WALMI) 01
  Executive Director, Rajya Loksewa Abhikaran 01
  Additional Commissioner, Urban Administration &Development 03
  Additional Commissioner, Higher Education 01
  Director, Rajya Aajivika Karyakrama 01
  Director, Fisheries 01
1 Total Senior Duty Posts 238
2 Central Deputation Reserve not exceeding 40% of item 1above 95
3 State Deputation Reserve not exceeding 25% of item 1 above 59
4 Training Reserve not exceeding 3.5% of item 1 above 08
5 Leave Reserve and Junior Posts Reserve not exceeding 16.5%of Item 1 above 39
6 Posts to be filled by promotion under Rule 8 of the IndianAdministrative Service (Recruitment) Rules, 1954 not exceeding 331/3% of Item 1, 2, 3 & 4 above 133
7 Posts to be filled up by Direct Recruitment (Items1+2+3+4+5-6) 306
  Total Authorized Strength 439]