Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1)(r) in Central Electricity Regulatory Commission (Sharing of Inter State Transmission Charges and Losses) Regulations, 2010

(r)The loss allocation factors shall be computed for each season using the Hybrid method as explained in Annexure - I to these regulations. The loss allocation factors shall be applied to the total losses, computed as per the procedures developed by the NLDC under these regulations, to attribute losses to each Designated ISTS Customer .